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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(1)(c) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(c)providing for any other matters solely concerning such authorities and bodies and not provided for by this Act and the Statutes.