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Supreme Court - Daily Orders

Archna vs Deputy Director Consolidation, Amroha ... on 6 December, 2021

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

     ITEM NO.1                    Court 8 (Video Conferencing)              SECTION III-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                      Civil Appeal   No(s).   2613/2017

     ARCHNA                                                               Appellant(s)

                                                     VERSUS

     DEPUTY DIRECTOR CONSOLIDATION, AMROHA AND OTHERS                     Respondent(s)


     (IA No. 144306/2021 - APPROPRIATE ORDERS/DIRECTIONS)

     Date : 06-12-2021 These matters were called on for hearing today.

     CORAM :                 HON'BLE MS. JUSTICE INDIRA B
                             HON'BLE MR. JUSTICE J.K. MAHESHWARI

     For Appellant(s)                  Petitioner-in-person

     For Respondent(s)                 Mr.    Dr. Rajeev Sharma, AOR
                                       Mr.   Prashant Sharma, Adv.
                                       Mr.   Raghuvir Sharma, Adv.
                                       Mr.   Vipin Kumar Sharma, Adv.
                                       Mr.   Dharmendra Sharma, Adv.
                                       Ms.   Diksha Sharma, Adv.
                                       Mr.   Girdhari Singh Chauhan, Adv.
                                       Ms.   Meena Hasan, Adv.

                                       Mr. Tanmaya Agarwal, AOR
                                       Mr. Wrick Chatterjee, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List the civil appeal for final disposal on 08.02.2022.

Status quo, as on today, with regard to the properties in question, be maintained in the meanwhile.

IA No. 144306 of 2021 is, accordingly, disposed of.

Signature Not Verified

(GULSHAN KUMAR ARORA) Digitally signed by Rajni Mukhi Date: 2021.12.06 (MATHEW ABRAHAM) AR-CUM-PS 16:43:14 IST Reason: COURT MASTER (NSH)