Supreme Court - Daily Orders
Archna vs Deputy Director Consolidation, Amroha ... on 6 December, 2021
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.1 Court 8 (Video Conferencing) SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2613/2017
ARCHNA Appellant(s)
VERSUS
DEPUTY DIRECTOR CONSOLIDATION, AMROHA AND OTHERS Respondent(s)
(IA No. 144306/2021 - APPROPRIATE ORDERS/DIRECTIONS)
Date : 06-12-2021 These matters were called on for hearing today.
CORAM : HON'BLE MS. JUSTICE INDIRA B
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Appellant(s) Petitioner-in-person
For Respondent(s) Mr. Dr. Rajeev Sharma, AOR
Mr. Prashant Sharma, Adv.
Mr. Raghuvir Sharma, Adv.
Mr. Vipin Kumar Sharma, Adv.
Mr. Dharmendra Sharma, Adv.
Ms. Diksha Sharma, Adv.
Mr. Girdhari Singh Chauhan, Adv.
Ms. Meena Hasan, Adv.
Mr. Tanmaya Agarwal, AOR
Mr. Wrick Chatterjee, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the civil appeal for final disposal on 08.02.2022.
Status quo, as on today, with regard to the properties in question, be maintained in the meanwhile.
IA No. 144306 of 2021 is, accordingly, disposed of.
Signature Not Verified(GULSHAN KUMAR ARORA) Digitally signed by Rajni Mukhi Date: 2021.12.06 (MATHEW ABRAHAM) AR-CUM-PS 16:43:14 IST Reason: COURT MASTER (NSH)