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Union of India - Section

Section 52 in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

52. Preparation of Pension Papers.

- Every Head of Office shall undertake the work of preparation of pension papers in Form '5' two years before the date on which the employee is due to retire on superannuation or on the date on which he proceeds on leave preparatory to retirement whichever is earlier.