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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Goa - Subsection

Section 70(2) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

(2)The application for the licence shall contain the following particulars:-
(i)Name of the owner or the tenant of the cashew groves;
(ii)Name of the groves and their situation;
(iii)Probable quantity of the juice he expects to produce.