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State of Punjab - Section

Section 9 in Punjab Gramin Bank (Employees') Pension Regulations, 2018

9. Books of accounts of the Fund.

(1)The accounts of the Fund shall contain the particulars of all financial transactions relating to the Fund in such form as may be specified by the Bank.
(2)Within sixty days from the date of furnishing of the balance sheet of the Bank, the trust shall prepare a financial statement of the trust indicating therein the general account of assets and liabilities of the trust and forward a copy of the same to the Bank.
(3)The accounts of the Fund shall be audited in accordance with the provisions of section 19 of the Act.