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[Cites 0, Cited by 0] [Section 104(2)] [Section 104] [Entire Act]

State of Rajasthan - Subsection

Section 104(2)(g) in Rajasthan Co-operative Societies Act, 2001

(g)an order made by the Liquidator of a society, in exercise of the powers conferred on him by section 64 with respect to matters specified in the rules,