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[Cites 0, Cited by 0] [Section 219] [Entire Act]

State of Goa - Subsection

Section 219(2) in Goa Prisons Rules, 2006

(2)The committee shall meet once a week and examine all newly admitted prisoners sentenced to a term of imprisonment for six months and more and consider cases requiring change of work. The Chairman may allow the technical and agricultural personnel and Jailors to attend the meetings of the committee.