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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(m) in The U.P. Municipalities Act, 1916

(m)establishing maintaining or supporting public hospitals and dispensaries, and providing public medical relief;
(mm)[ establishing, maintaining and assisting maternity centres and child welfare and birth control clinics and promoting population control, family welfare and small family norms;] [Substituted by U.P. Act No. 12 of 1994.]