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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Jharkhand - Subsection

Section 40(2)(B) in Jharkhand Co-operative Societies Rules, 2008

(B)A Society may accept funds/ guarantees from the government or other financing institution for the fulfilment of its objectives on such terms and conditions as are mutually contracted upon and such conditions may include the right of the government or other financier to nominate one expert on the Board.