Section 1(4) in The M.P. Anusuchit Jati Tatha Anusuchit Jan Jati (Rinisahayata) Adhiniyam, 1967
(4)[ In its application to the members of the Scheduled Castes, it shall come into force on such date as the State Government may, by notification appoint.] [Inserted by M.P. Act No. 33 of 1972.]
