Section 2(8)(b) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

(b)an appointment by transfer of an officer already in the Service of a State Government or of the Union.

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