Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Fiscal Responsibility and Budget Management Rules, 2006

1. Short title and commencement.

(1)These rules may be called the Andhra Pradesh Fiscal Responsibility and Budget Management Rules, 2006.
(2)They shall come into force with effect from 30-6-2006.