Bombay High Court
K. Razique Ahmed S/O Nisar Ahmed vs The Post Master,Sub Post Office ... on 6 October, 2018
Author: S.B. Shukre
Bench: S.B. Shukre
wp.342.16 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
Writ Petition No.342 of 2016
K. Razique Ahmed s/o Nisar Ahmed
vs.
The Post Master, Department of Post Mangrulpir, Dist. Washim & others
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
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Shri Raisuddin, Advocate for the Petitioner.
CORAM : S.B. SHUKRE, J.
DATE : 6th OCTOBER, 2018.
Shri Abhijeet Deshmukh, Advocate holding for Shri U.M. Aruangabadkar, learned Assistant Solicitor General of India, states that his Senior has filed Vakalatnama on behalf of respondent Nos.1 to 3 & 5.
Office to verify.
Stand over to 12th October, 2018.
JUDGE *sandesh ::: Uploaded on - 08/10/2018 ::: Downloaded on - 09/10/2018 01:16:47 :::