Supreme Court - Daily Orders
Kuni Mohanty vs Upendra Barik on 14 August, 2017
Bench: R.K. Agrawal, Mohan M. Shantanagoudar
ITEM NO.14 COURT NO.7 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9667/2017
(Arising out of impugned final judgment and order dated 22-06-2016
in RSA No. 384/2011 passed by the High Court of Orissa at Cuttack)
KUNI MOHANTY Petitioner(s)
VERSUS
UPENDRA BARIK & ORS. Respondent(s)
Date : 14-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. Binod Kumar Singh,Adv.
Mr. H. K. Chaturvedi, AOR
Mr. Sagar Chaturvedi,Adv.
Ms. Suchita Dixit,Adv.
For Respondent(s)
Mr. Suvendu Suvasis Dash, AOR (Not present)
UPON hearing the counsel the Court made the following
O R D E R
A letter has been circulated by learned counsel appearing for respondent No.1 seeking adjournment on account of personal difficulty.
As prayed, the matter is adjourned for two weeks.
(ANITA MALHOTRA) (CHANDER BALA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2017.08.14
16:41:49 IST
Reason: