Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 190 in Uttar Pradesh Municipal Corporation Act, 1959 190. Recovery of arrears of Betterment tax. - Arrears of Betterment tax shall be realized in the manner provided in Chapter XXI.
