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[Cites 0, Cited by 0] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(2) in The Armed Forces Tribunal (Practice) Rules, 2009

(2)When an order is pronounced under this rule, the Tribunal Officer shall make a note in the order sheet, that the order of the Bench consisting of..................... as Members was pronounced in Open Court by..................... (the name of the Member). __________