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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Mizoram - Subsection

Section 12(3) in Mizoram Animal (Control & Taxation) Act, 2014

(3)The account books and other registers maintained by the Village Council under this Chapter shall be subject to checking by the District Local Administration Officer concerned or any other officer authorized by the Government in this behalf.