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Himachal Pradesh High Court

Shamsher Singh Chandel vs . Nihal Singh on 4 July, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Shamsher Singh Chandel vs. Nihal Singh Cr.MMO No. 558 of 2022 .

04.07.2022 Present: Mr. Sanjay Verma, Proxy counsel for the petitioner.

Cr.MMO No. 558 of 2022 Notice to respondents, returnable on 12th September, 2022, be issued, on taking steps within one week.

Cr.MP No. 1838 of 2022 Allowed at this stage and petitioner is exempted from filing translated copies of vernacular documents, annexed with the petition, subject to filing of the same within seven days as and when directed to do so.

Application stands disposed of.





             July 04, 2022                                   (Vivek Singh Thakur)
             (ms)                                                   Judge






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