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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Andhra Pradesh - Subsection

Section 35(1) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(1)On every service pipe laid after the date of coming into force of this chapter, the Board shall, and on every service pipe laid before such date, the board may, fit a stopcock enclosed in cover box or a pit of such size as may be reasonably necessary.