Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Rajasthan - Subsection Section 25(3) in Rajasthan Civil Services (Conduct) Rules, 1971 (3)A Government servant who has married or marries a person other than of Indian Nationality shall forthwith intimate the fact to the Government.]
