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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Goa - Subsection

Section 8(2) in The Goa, Daman and Diu Registration of Tourist Trade Rules, 1985

(2)Every travel agent shall display on a notice board at the entrance of his office or at the reception counter, the following information:-
(i)Printed tariff without any mutilations or over-writing.
(ii)Printed itinerary without any mutilations or over-writing.