Gujarat High Court
Polestar Maritime Limited vs M T Ethane Pearl (Imo No 9752307) on 13 February, 2023
Author: Bhargav D. Karia
Bench: Bhargav D. Karia
C/AS/9/2021 ORDER DATED: 13/02/2023
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/ADMIRALTY SUIT NO. 9 of 2021
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POLESTAR MARITIME LIMITED
Versus
M T ETHANE PEARL (IMO NO 9752307)
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Appearance:
P M BUCH(7383) for the Defendant(s) No. 1,2,3,4
HARSH V GAJJAR(7828) for the Plaintiff(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Date : 13/02/2023
ORAL ORDER
Learned advocate Mr. Premal Nanavati for learned advocate Mr. Harsh Gajjar for the plaintiff has tendered the settlement agreement and seeks permission to withdraw the suit in view of the settlement arrived at between the parties.
The settlement agreement tendered today is taken on record.
In view of the settlement arrived at between the parties, the suit is disposed of as withdrawn.
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