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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(3) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(3)When an edge of a hatch section or of stowed cargo more than 2.5 metres high is so exposed that it presents a danger to dock workers falling the edge shall be guarded by a taut rope, safety net or railing to a height of one metre.