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State of Odisha - Section
Section 7 in The Orissa Essential Foodstuffs (Prevention of Hoarding and Requisitioning of Stocks) Order, 1974
7. Power to exempt in special cases.
- If the State Government having regard to the condition prevailing in any area, considers it necessary or expedient so to do, in the public interest, it may, by notification, exempt subject to such conditions as it may think fit to impose, such class or classes of persons in that area as it may specify in the notification from the operation of all or any of the provisions of this Order.The First Schedule[See Clause 3]| Essential foodstuffs | Maximum quantity that may be stored or had inpossession by | |||
| Importer | Wholesaler | Retailer | ||
| (1) | (2) | (3) | (4) | |
| 1. | Pulses, whole or split including gram dal | 8,000 qls. | 400 qls. | 40 qls. |
| 2. | Mustard seed | 5,000 qls. | 50 qls. | 5 qls. |
| 3. | Groundnut seed | 5,000 qls. | 50 qls. | 5 qls. |
| 4. | Mustard oil | 2,000 qls. | 100 qls. | 10 qls. |
| 5. | Groundnut oil | 2,000 qls. | 100 qls. | 10 qls. |
| 6. | Vanaspati, that is hydrogenated vegetable oil used forcooking purposes | 1 000 qls. | 100 qls. | 4 qls. |
| 7. | Baby food | 1,000 qls. | 100 qls. | 5 qls. |
| 8. | [Paddy] [Substituted vide Orissa Gazette Extraordinary No. 1764/19.11.1974.] |
| Essential Foodstuffs | Producer | Any person | |
| (1) | (2) | (3) | |
| 1. | Pulses, whole or split including gram and gram dal | 50 qls. | 25 qls. |
| 2. | Mustard seed | 50 qls. | 25 qls. |
| 3. | Groundnut seed | 50 qls. | 25 qls. |
| 4. | Mustard oil | 10 qls. | 5 qls. |
| 5. | Groundnut oil | 10 qls. | 5 qls. |
| 6. | Vanaspati, that is hydrogenated vegetable oil used forcooking purposes | 10 qls. | 5 qls. |
| 7. | Baby food | 10 qls. | 5 qls. |
| 8. | [Paddy] [Substituted vide Orissa Gazette Extraordinary No. 1764/19.11.1974.] | ... | 75 qls. |