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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(b) in The Indian Nursing Council Act, 1947

(b)two members elected from among themselves by the heads of institutions recognised by the Council for the purpose of this clause in which training is given-
(i)for obtaining a University degree in nursing; or
(ii)in respect of a post-certificate course in the teaching of nursing and in nursing administration;