Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] Bombay Presidency - Subsection Section 71(2) in The Bombay University Act, 1974 (2)The accounts, when audited, shall be published by the Executive Council, and a copy thereof shall, together with the copy of the audited report, be submitted to the Senate.
