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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1)(IX) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(IX)establish, maintain or recognise Study Centres in the manner laid down by the Statute;