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[Cites 0, Cited by 0] [Section 49D] [Entire Act]

Union of India - Subsection

Section 49D(h) in The Wild Life (Protection) Act, 1972

(h)"readily recognisable part or derivative" includes any specimen which appears from an accompanying document, the packaging or a mark or label, or from any other circumstances, to be a part or derivative of an animal or plant of a species listed in Schedule IV;