Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Maharashtra - Subsection Section 1(1) in The Maharashtra Tax on Luxuries Act, 1987 (1)This Act may be called the Maharashtra Tax on Luxuries [* * *] [The brackets and words '(in Hotels and Loadging Houses') were deleted by Maharashtra 17 of 1993, Section 14.] Act, 1987.
