Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102A] [Entire Act] State of Maharashtra - Subsection Section 102A(6) in Maharashtra Factories Rules, 1963 (6)Women should be placed in groups when employed between 7.00 p.m. and 6.00 a.m.
