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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(4) in Telangana Water, Land and Trees Act, 2002

(4)The authority may issue guidelines for improving the ground water by suitable measures in such over exploited ground water basins as declared under subsection (1) and such guidelines shall be followed by each individual or group of individuals or institution or organization or Government department or local body concerned as the case may be.