Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 6th in The Village Chaukidari Act, 1870

6th. - He shall report to the Officer In-charge of such Police-Station the arrival of suspicious characters in the neighbourhood;