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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1)(d) in The Orissa Secretariat Service Rules, 1980

(d)[ The Confidential Character Rolls of all Officers considered by the Selection Board under Sub-rule (13) of Rule 10, alongwith position of representation against adverse remarks, if any, in the Confidential Character Rolls of any Officer included in the list as ascertained from the General Administration (S.E.) Department.] [Substituted vide Orissa Gazette Extraordinary No. 395/1992.]