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[Cites 0, Cited by 0] [Section 265(6)] [Section 265] [Entire Act]

State of Jharkhand - Subsection

Section 265(6)(i) in Jharkhand Municipal Act, 2011

(i)"Employment under the Central Government or any State Government" shall include employment under a local authority or any other authority within the territory of India or under the control of the Central Government or a State Government or under any corporation or society owned or controlled by the Central Government or a State Government;