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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(46) in The Rajasthan Laws (Extension) Act, 1957

(46)The Rajasthan Co-operative Land Mortgage Banks Act, 1956 (Rajasthan Act 38 of 1956)Section 41. - Omit the whole.Section 42. - Omit the whole.