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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(4)(c) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(c)pre-primary school /Anganwadi centre where the child attends (up to the age of 6 years);