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Supreme Court - Daily Orders

Amarjit Kaur vs Jagrup Singh . on 23 September, 2016

Bench: A.K. Sikri, N.V. Ramana

     ITEM NO.41                             COURT NO.11                   SECTION IVB

                                  S U P R E M E C O U R T O F         I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s)                for   Special   Leave   to   Appeal   (C)......CC   No(s).
     17330/2016

     (Arising out of impugned final judgment and order dated 10/10/2014
     in RSA No. 1329/2014 passed by the High Court Of Punjab & Haryana
     at Chandigarh)

     AMARJIT KAUR                                                         Petitioner(s)

                                                    VERSUS

     JAGRUP SINGH AND ORS.                                                Respondent(s)

     (with appln. (s) for c/delay in filing slp)


     Date : 23/09/2016 This petition was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE A.K. SIKRI
                            HON'BLE MR. JUSTICE N.V. RAMANA

     For Petitioner(s)                 Mr. Rajat Sharma, Adv.
                                       Mr. Subhasish Bhowmick,Adv.


     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

In view of letter circulated by the learned counsel for the petitioner, matter stands adjourned for two weeks.




                             (Ashwani Thakur)                    (Tapan Kr. Chakraborty)
                               COURT MASTER                          COURT MASTER




Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2016.09.24
12:41:25 IST
Reason: