Supreme Court - Daily Orders
Amarjit Kaur vs Jagrup Singh . on 23 September, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.41 COURT NO.11 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
17330/2016
(Arising out of impugned final judgment and order dated 10/10/2014
in RSA No. 1329/2014 passed by the High Court Of Punjab & Haryana
at Chandigarh)
AMARJIT KAUR Petitioner(s)
VERSUS
JAGRUP SINGH AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 23/09/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Rajat Sharma, Adv.
Mr. Subhasish Bhowmick,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by the learned counsel for the petitioner, matter stands adjourned for two weeks.
(Ashwani Thakur) (Tapan Kr. Chakraborty)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2016.09.24
12:41:25 IST
Reason: