Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Ravikumar Dhumsing Julaya vs State Of Gujarat on 6 January, 2020

Author: S.H.Vora

Bench: S.H.Vora

C/SCA/23121/2019                               ORDER




 IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

  R/SPECIAL CIVIL APPLICATION NO. 23121 of 2019
                      With
    R/SPECIAL CIVIL APPLICATION NO. 51 of 2020
                      With
    R/SPECIAL CIVIL APPLICATION NO. 7 of 2020
                      With
    R/SPECIAL CIVIL APPLICATION NO. 5 of 2020
                      With
  R/SPECIAL CIVIL APPLICATION NO. 23023 of 2019
                      With
  R/SPECIAL CIVIL APPLICATION NO. 23318 of 2019
                      With
    R/SPECIAL CIVIL APPLICATION NO. 45 of 2020
                      With
    R/SPECIAL CIVIL APPLICATION NO. 43 of 2020
                      With
    R/SPECIAL CIVIL APPLICATION NO. 6 of 2020
                      With
    R/SPECIAL CIVIL APPLICATION NO. 56 of 2020
                      With
  R/SPECIAL CIVIL APPLICATION NO. 23120 of 2019
                      With
  R/SPECIAL CIVIL APPLICATION NO. 23119 of 2019
                      With
    R/SPECIAL CIVIL APPLICATION NO. 47 of 2020
                      With
    R/SPECIAL CIVIL APPLICATION NO. 9 of 2020
                      With
  R/SPECIAL CIVIL APPLICATION NO. 23126 of 2019
                      With
    R/SPECIAL CIVIL APPLICATION NO. 52 of 2020
                      With
    R/SPECIAL CIVIL APPLICATION NO. 55 of 2020
                      With
    R/SPECIAL CIVIL APPLICATION NO. 14 of 2020
                      With
    R/SPECIAL CIVIL APPLICATION NO. 50 of 2020
                      With
    R/SPECIAL CIVIL APPLICATION NO. 10 of 2020
                      With
    R/SPECIAL CIVIL APPLICATION NO. 57 of 2020
                      With


                     Page 1 of 2

                                       Downloaded on : Sat Feb 15 01:26:27 IST 2020
           C/SCA/23121/2019                                  ORDER



                 R/SPECIAL CIVIL APPLICATION NO. 44 of 2020
==========================================================
                  HARIBHAI @ BHAJAP JADAVBHAI BANDIYA
                                 Versus
                           STATE OF GUJARAT
==========================================================
Appearance:
MR CHINTAN S POPAT(5004) for the Petitioner(s) No. 1
for the Respondent(s) No. 2,3
MR TRUPESH KATHIRIYA AGP (99) for the Respondent(s) No. 1
==========================================================

 CORAM: HONOURABLE MR.JUSTICE S.H.VORA

                               Date : 06/01/2020

                             COMMON ORAL ORDER

Notice for final disposal. Direct service is permitted. Registry is directed to list these petitions for final hearing in seriatim considering the actual date of detention.

Registry to maintain copy of the order in each of the petition.

(S.H.VORA, J) SURESH SOLANKI Page 2 of 2 Downloaded on : Sat Feb 15 01:26:27 IST 2020