Delhi High Court - Orders
Raju Singh vs State (Gnct Of Delhi) on 25 September, 2025
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~4, 8 & 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 2864/2025
RAJU SINGH .....Petitioner
Through: Mr. Saurabh Jain, Mr. Swapnesh Dak,
Ms. Parul Garg and Ms. Rashee Jain,
Advocates
versus
STATE (GNCT OF DELHI) .....Respondent
Through: Mr. Utkarsh, APP for the State with
Insp. Satyender Dhull
Mr. L.K. Singh, Ms. Shreyasi
Chakrabarty and Mr. Amaan Rahman,
Advocates for Complainant
8
+ BAIL APPLN. 3212/2025
DITESH ANAND .....Petitioner
Through: Mr. Rajat Wadhwa, Mr. Ashish Batra,
Mr. Honey Jain, Mr. Gurpreet Singh,
Ms. Saddhvi Nayak, Mr. Devansh
Khatter, Advocates
versus
STATE OF NCT OF DELHI .....Respondent
Through: Mr. Utkarsh, APP for the State with
Insp. Satyender Dhull
Mr. L.K. Singh, Ms. Shreyasi
Chakrabarty and Mr. Amaan Rahman,
Advocates for Complainant
9
+ BAIL APPLN. 3363/2025
PRADEEP RANA .....Petitioner
Through: Mr. K.K. Manan, Sr. Advocate with
Ms. Uditi Bali, Ms. Karmanya Singh
Choudhary, Mr. Lavish Chandra,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/09/2025 at 22:52:05
Ms. Yakshi Kataria, Ms. Tanya
Tyagi, Ms. Shivani Varun,
Mr. Anurag Jain and Mr. Rohit Singh,
Advocates
versus
THE STATE NCT OF DELHI .....Respondent
Through: Mr. Utkarsh, APP for the State with
Insp. Satyender Dhull
Mr. L.K. Singh, Ms. Shreyasi
Chakrabarty and Mr. Amaan Rahman,
Advocates for Complainant
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 25.09.2025
1. Arguments heard.
2. Judgment reserved.
NEENA BANSAL KRISHNA, J SEPTEMBER 25, 2025 N This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/09/2025 at 22:52:05