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Delhi High Court - Orders

Raju Singh vs State (Gnct Of Delhi) on 25 September, 2025

Author: Neena Bansal Krishna

Bench: Neena Bansal Krishna

                          $~4, 8 & 9
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         BAIL APPLN. 2864/2025
                                    RAJU SINGH                                                            .....Petitioner
                                                                  Through:            Mr. Saurabh Jain, Mr. Swapnesh Dak,
                                                                                      Ms. Parul Garg and Ms. Rashee Jain,
                                                                                      Advocates
                                                                  versus

                                    STATE (GNCT OF DELHI)                                                .....Respondent
                                                  Through:                            Mr. Utkarsh, APP for the State with
                                                                                      Insp. Satyender Dhull
                                                                                      Mr. L.K. Singh, Ms. Shreyasi
                                                                                      Chakrabarty and Mr. Amaan Rahman,
                                                                                      Advocates for Complainant
                          8
                          +         BAIL APPLN. 3212/2025
                                    DITESH ANAND                                                          .....Petitioner
                                                                  Through:            Mr. Rajat Wadhwa, Mr. Ashish Batra,
                                                                                      Mr. Honey Jain, Mr. Gurpreet Singh,
                                                                                      Ms. Saddhvi Nayak, Mr. Devansh
                                                                                      Khatter, Advocates
                                                                  versus

                                    STATE OF NCT OF DELHI                                                .....Respondent
                                                  Through:                            Mr. Utkarsh, APP for the State with
                                                                                      Insp. Satyender Dhull
                                                                                      Mr. L.K. Singh, Ms. Shreyasi
                                                                                      Chakrabarty and Mr. Amaan Rahman,
                                                                                      Advocates for Complainant
                          9
                          +         BAIL APPLN. 3363/2025
                                    PRADEEP RANA                                                           .....Petitioner
                                                                  Through:            Mr. K.K. Manan, Sr. Advocate with
                                                                                      Ms. Uditi Bali, Ms. Karmanya Singh
                                                                                      Choudhary, Mr. Lavish Chandra,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/09/2025 at 22:52:05
                                                                                       Ms. Yakshi Kataria, Ms. Tanya
                                                                                      Tyagi,    Ms.     Shivani    Varun,
                                                                                      Mr. Anurag Jain and Mr. Rohit Singh,
                                                                                      Advocates
                                                                  versus

                                    THE STATE NCT OF DELHI                    .....Respondent
                                                  Through: Mr. Utkarsh, APP for the State with
                                                           Insp. Satyender Dhull
                                                           Mr. L.K. Singh, Ms. Shreyasi
                                                           Chakrabarty and Mr. Amaan Rahman,
                                                           Advocates for Complainant

                                    CORAM:
                                    HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                  ORDER

% 25.09.2025

1. Arguments heard.

2. Judgment reserved.

NEENA BANSAL KRISHNA, J SEPTEMBER 25, 2025 N This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/09/2025 at 22:52:05