Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in Rules Regarding Form of Notice under Section 150 1. Form of notice. - The notice to be given under Section 150 of the Madhya Pradesh Municipalities Act, 1961 (No. 37 of 1961) shall be in the form appended to these rules.
