Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 115 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

115.

Notwithstanding anything contained in these Regulations, no candidate who has been expelled or is under such instruction shall be admitted to any examination of the Board.