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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(4) in The Punjab School Education Board Travelling Allowance Regulations

(4)When it is possible to travel between two places by alternative routes and the journey is performed by a route longer than the shortest, the Chairman may allow the fare calculated according to the route actually taken, provided that he is satisfied that the journey by longer route was necessary in the interest of the Board.