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[Cites 0, Cited by 0] [Section 185] [Entire Act]

State of Kerala - Subsection

Section 185(a) in Kerala Factories Rules, 1957

(a)All plant shall be so designed and constructed as to obviate the escape of corrosive liquid. Where necessary, separate building, rooms or protective structures shall be used for the dangerous stages of the process and the building shall be so designed as to localize any escape of liquid.