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[Cites 0, Cited by 1] [Section 38(2)] [Section 38] [Entire Act]

State of Maharashtra - Subsection

Section 38(2)(a) in The Maharashtra Village Panchayats Act, 1959

(a)[save where otherwise provided in this Act, preside over] [These words were substituted for the words 'preside over' by Maharashtra 13 of 1975, Section 10(a).] and regulate the meetings of the panchayat',