Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(g) in Bihar State Employees (House Rent Allowance) Rules, 1980 (g)Re-employed Pensioners. - The drawal of House Rent Allowance in case of re-employed pensioners shall be regulated as indicated below :-
