Madhya Pradesh High Court
Smt. Anju Singh vs The State Of Madhya Pradesh on 2 November, 2017
THE HIGH COURT OF MADHYA PRADESH WP-15787-2017 (SMT. AN JU SINGH Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 02-11-2017 Shri Pradeep Dwivedi, learned counsel for the petitioner.
As prayed by learned counsel for the petitioner, list this matter after two weeks. (NANDITA DUBEY) JUDGE