Section 3(4) in The Gandhidham (Development and Control on Erection of Buildings) Act, 1957
(4)[ (a) the Chairman, Secretary and the members other than ex-officio members, of the Authority nominated by the State Government shall hold office during the pleasure of the State Government;(b)The members nominated by the Central Government under clause (d) of subsection (2) shall hold office, during the pleasure of the Central Government.]
