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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(p) in The North Bengal University Act, 1981

(p)[ the terms and conditions of service of Teachers, Librarians and nonteaching staff of affiliated colleges other than Government Colleges;] [[Clause (p) substituted by W.B. Act 8 of 1988, w.e.f. 13.8.85, which was earlier as under:-