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[Cites 0, Cited by 0] [Section 50B(8)] [Section 50B] [Entire Act]

State of Chattisgarh - Subsection

Section 50B(8)(d) in The Chhattisgarh Co-Operative Societies Act, 1960

(d)On receipt of the request under clause (c), the Commission shall ensure that the election is conducted before the expiry of the term of existing Board.