Allahabad High Court
Sheo Shankar Lal vs Radhe Shiam on 4 March, 1919
Equivalent citations: 50IND. CAS.278, AIR 1919 ALLAHABAD 447(2)
JUDGMENT
1. We think that the view taken by the Court below was correct under the circumstances of this case. We dismiss the appeal with costs, including in this Court fees on the higher scale.